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Judgment
3 paragraphs · 119 wordsThis matter was listed today for framing of Issues.
Ms. Aashi Arora, Learned Counsel for Petitioner states that she is ready with her Draft Issues. No one appears for the Respondent. Learned Counsel for Petitioner prays for proceeding ex-parte stating that no one is appearing for Respondent since October 2023. Perusal of record indicates that no one is appearing for Respondent since last six dates. On last occasion, final opportunity was given to Respondent to make appearance in this matter stating clearly that in case no one appears for Respondent on the given date necessary action would be taken as per law.
Let this matter be listed by Registry before Hon'ble Tribunal on a convenient date for appropriate Directions.
