Tribunals and CommissionsDivision Bench

Den Networks Ltd vs Sneh Broadcasting Network Pvt Ltd

Telecom Disputes Settlement And Appellate Tribunal · Decided on 13 September 2022 · Citation: (2022) 09 TDSAT CK 0042

HON’BLE JUDGES
Dhirubhai Naranbhai Patel, Chairperson · Subodh Kumar Gupta, Member
CASE NUMBER
Broadcasting Petition No. 78 Of 2019
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Judgment

62 paragraphs · 545 words
1.

This petition has been preferred for recovery of (­­­Rs. 1,08,59,830/-) from the respondent(s). Counsel appearing for the petitioner has argued out the case at length.

2.

It is submitted by counsel for the petitioner that notice has already been issued by this Tribunal upon respondent(s). The same has been served upon respondent(s), but, nobody has appeared for the respondent(s).

3.

Counsel appearing for the petitioner further submitted that as nobody appears for the respondent(s), let fresh notice be issued upon the respondent(s) through the jurisdictional Police Station(s) where they are residing.

4.

Counsel appearing for the petitioner has submitted the following details:

Name of the Police Station

Shahdara Police Station

Address of P.S along with contact detail of officer in charge of P.S

Shahdara Police Station

GT Road, Dwarkapuri, Shahdara, Delhi-110032

SHO Contact No. 8750870724

Address of Individuals upon whom the notice is to be served

M/S SNEH BROADCASTING NETWORKS PVT. LTD

1/7-98, 2nd Floor, Gali No. 5, Shivaji Park, Shahdara East, Delhi- 110032

Name of  the Police Station

Barbil Police Station

Address of P.S along with contact detail of officer in charge of P.S

Barbil Police Station

Cinema Hall Road, Barabil Town,

Barbil, Kendujhar, Orissa- 758035

SHO Contact No. 9438056564

Address of Individuals upon whom the notice is to be served

Murali Dhar Agarwal,

S/o Sh. Badri Prasad Agarwal,

Director of M/s Sneh Broadcasting Networks Pvt. Ltd.

Hospital Road Barbil, Barbil, Kendujhar, Orissa, India- 758035

Name of  the Police Station

Indirapuram Police Station

Address of P.S along with contact detail of officer in charge of P.S

Indirapuram Police Station

Sector-7, Vasundhara Indirapuram, Ghaziabad, UP-201012

SHO Indrapuram

Contact No. 0120-2881000

Address of Individuals upon whom the notice is to be served

Ashlesh Kumar Gupta, Director

Sneh Broadcasting Pvt. Ltd.

A-108B, F-1, Block-A

Behind Mainy Restaurent, Surya Nagar, Ghaziabad, UP- 201010

Name of  the Police Station

Police Station Ramprastha Vaishali

Address of P.S along with contact detail of officer in charge of P.S

Police Station Ramprastha Vaishali

116, Vaishali Sector - 6, Vaishali Extension, Vaishali Sector - 6, Vasundhara, Ghaziabad, Uttar Pradesh 201012

Address of Individuals upon whom the notice is to be served

Meenakshi Kaushik, Director

(Sneh Broadcasting Pvt. Ltd.)

G- 1/258, Vaishali, Sector-4, Indrapuram, Ghaziabad, UP- 201010

Name of  the Police Station

Police Station Karol Bagh

Address of P.S along with contact detail of officer in charge of P.S

Police Station Karol Bagh

2682/1, Ajmal Khan Road, Block 46, Beadonpura, Karol Bagh, New Delhi-110005.

Contact No.  011-28720482

SHO Karol Bagh

Contact No. 8750870430

Address of Individuals upon whom the notice is to be served

Vandana Goswami, Director

Sneh Broadcasting Pvt. Ltd.

60/30, First Floor, Ramjas Road, Karol Bagh, New Delhi-110005

5.

It is further submitted by the counsel for the petitioner that let notice be issued upon the aforesaid respondent(s) to be served through Head of aforementioned Police Station(s).

6.

In view of the aforesaid submissions, issue fresh notice upon aforesaid respondent(s) to be served by aforesaid Police Station(s).

7.

Dasti/Direct service upto Head of aforesaid Police Station(s). After receiving notice of this Tribunal, Head of aforesaid Police Station(s) shall serve the notice upon respondent(s) and after taking its signatures upon the notice issued by this Tribunal, the papers will be returned to this Tribunal immediately.

8.

Notice is made returnable on 22.12.2022