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Judgment
4 paragraphs · 125 wordsManoj K. Tiwari, J
Petitioner filed an eviction suit in the court of learned Civil Judge (J.D.), Rudrapur, District Udham Singh Nagar, which is numbered as Civil Suit No. 20 of 2019.
By means of this writ petition, petitioner sought a direction to the court concerned to expedite disposal of the said suit.
Having regard to the fact that suit was filed only in the year 2019, therefore, the writ petition is disposed of with request to learned Civil Judge (J.D.) Rudrapur, District Udham Singh Nagar to expedite hearing of Civil Suit No. 20 of 2019 and decide the same as early as possible, in accordance with law, within two years from the date of production of certified copy of this order.