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Judgment
3 paragraphs · 66 wordsBhaskar Raj Pradhan, J
1.
Mr. Madan Kumar Sundas, learned counsel appearing for respondent no.2 submits that he has also been appointed to appear for respondent no.1, however, he has not yet filed his Vakalatnama. He undertakes to file the same during the course of the day. Permitted. Insofar as respondent no.3 is concerned the AD card has not yet been returned.
2.
List on 15.04.2026.