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Judgment
7 paragraphs · 137 wordsAnoop Chitkara, J
The petitioner, who is working as Ayurvedic Pharmacist, at District Tribal Ayurvedic Hospital, Reckong Peo, District Kinnaur, H.P., has come up before this Court seeking her transfer. In this regard, she has filed representation, dated 12.04.2021, Annexure P-3, which is still pending before the authorities concerned.
Notice. Ms. Ritta Goswami, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents.
The nature of order, we propose to pass in the present petition, requires no response.
Consequently, this petition is disposed of with direction to the respondents /competent authority to decide representation of the petitioner dated 12.04.2021, Annexure P-3, in the light of the transfer policy occupying the field, within a period of two weeks.
Pending miscellaneous application(s), if any, also stand disposed of.
Copy dasti.