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Judgment
7 paragraphs · 107 words
1.
This matter is taken up through hybrid mode.
2.
Mr. Prasanta Kumar Nanda, learned counsel for the Petitioner is directed to serve advance copy of the brief either on Miss P. Naidu or Mr. A.K.
Nath, learned Advocate appearing for the Commissioner of Endowment in course of the day who shall take instructions in the matter and apprise the
Court by the next date.
3.
List this matter on 9th August, 2021 reflecting the names of Miss P. Naidu and Mr. A.K. Nath, learned Advocates appearing for the Commissioner
of Endowment in the cause list as well as in the front page of the brief.
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