High CourtsDivision Bench

Dr. Sanjeev Kumar Sharma & Others vs State Of Uttarakhand & Others

Uttarakhand High Court · Decided on 22 May 2026 · Citation: (2026) 05 UK CK 1191

HON’BLE JUDGES
Manoj Kumar Gupta, CJ · Subhash Upadhyay, J
RESULT
Disposed Of
CASE NUMBER
Writ Petition (S/B) No. 282 Of 2026
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Judgment

3 paragraphs · 47 words
1.

Shri S.S. Yadav, learned counsel for the petitioners prays for withdrawal of the writ petition with liberty to each individual petitioner to file separate petition.

2.

The prayer made is allowed.

3.

The petition is disposed of as withdrawn with liberty in terms of the prayer.