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Judgment
7 paragraphs · 80 words
Arindam Lodh, J
Heard Mr. Somik Deb, learned senior counsel assisted by Mr. K. Debnath, learned counsel appearing for the petitioner. Also heard Mr. D. Bhattacharjee, learned GA assisted by Mr. S. Saha, learned counsel for the respondents-State and Mr. B. Majumder, learned Deputy SGI appearing for the respondents-Union of India.
Admit.
Issue Rule.
Rule is waived since all the parties have already entered their appearance.
Exchange of pleadings is complete.
List the matter for hearing in its usual course.