High CourtsSingle Bench(2012) 09 KL CK 0067

E. Ebanazer vs The Senior Divisional Manager (Works) Divisional Office, Southern Railway, Thiruvananthapuram-695001 and The Divisional Manager (Railway) Divisional Office, Southern Railway, Thiruvananthapuram-695001

High Court Of Kerala · Decided on 13 September 2012

HON’BLE JUDGES
T.R. Ramachandran Nair, J
RESULT
Dismissed
CASE NUMBER
Writ Petition (C) . No. 19891 of 2012 (J)

AI Structured Summary

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Judgment

1 paragraphs · 98 words

T.R. Ramachandran Nair, J.—The Writ Petition was filed by the petitioner seeking for a direction to the respondents to pay an amount of Rs. 38,20,478/- which is the amount due to the petitioner in respect of the work undertaken for the construction of foot over bridge and platform shelter (rail type) at Mayyanad Railway Station. It is submitted by the learned counsel for the petitioner that subsequent to the filing of the Writ Petition, the amounts have been received by the petitioner, less the statutory levies, which have been adjusted. Recording the same, the Writ Petition is closed.