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Judgment
5 paragraphs · 102 wordsC.M. No.54965/2018 (for exemption)
Allowed, subject to all just exceptions.
FAO 582/2018 & C.M. No.54964/2018 (for stay)
The impugned order dated 22.12.2018 passed by the court of learned Additional District Judge-01, South District, New Delhi ('ADJ') in CS No.1145/16 (sic. 1145/18) titled as Lalendra Upreti Vs. Indian Radiological and Imaging Association and Ors. has been set aside today in connected FAO No. 581/2018 titled as 'Indian Radiological Imaging Association & Anr. Vs. Lalendra Upreti & Ors.'.
In terms of the order passed in FAO No. 581/2018, this appeal along with application being C.M. No.54964/2018 is also disposed of accordingly.