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Judgment
5 paragraphs · 57 wordsAhanthem Bimol Singh, J
Mr. S. Lokhendro, learned counsel appearing for the petitioners prays for taking up this matter after three weeks on ground of personal inconvenience.
Mr. Shyam Sharma, learned GA appearing for the respondents has no objection.
As prayed or, list these cases again on 23-07-2026.
Earlier interim order shall continue till the next date.