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Judgment
6 paragraphs · 155 wordsDespite the notice issued by this Tribunal, respondent no. 1 is not appearing in this matter.
Today also when the matter is called out, nobody appears for the respondent no.1. Hence, fresh notice upon respondent no.1, who is the sole proprietor of the respondent. Notice to be served upon Mr. Arun Kumar Pathak, House no. 45/2, Shaheed Babu labh Singh Nagar, Jalandhar, Punjab
Also at
House no. 45, Pathak Villa, Lane no. 2, Shaheed Babu labh Singh Nagar, Jalandhar, Punjab - 144013
Notice to be served through Head of Police Station, Basti Bawa Khel, Jalandhar, Punjab. Dasti / direct service upon the Head of aforesaid Police Station. The Head of the aforesaid Police Station will serve the notice upon the aforesaid sole proprietor of the respondent and after taking his signatures upon the notice, the papers will be returned by the Head of Police Station to this Tribunal immediately.
Notice is made returnable on 22.7.2022.