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Judgment
4 paragraphs · 97 wordsHeard counsel appearing for the petitioner at length. Nobody appears on behalf of the respondent no.1. Respondent no.2 is present.
Mr Upender Thakur, Counsel submits that he is appearing for respondent no.2 and seeks time to file Vakalatnama after obtaining NOC from the counsel who has filed Vakalatnama for respondent no.2. Time to file Vakalatnama and reply is granted to the respondent no.2 till the next date of hearing.
The matter is, therefore, adjourned to 21.5.2024.
Meanwhile, interim relief granted earlier shall stand continued to be operative till the next date of hearing.