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Forest Development Corporation Ofmaharashtra Limited vs Fdcm Esselworld Gorewada Zoo Privatelimited

National Company Law Tribunal · Decided on 26 July 202 · Citation: (202) 07 NCLT CK 0010

HON’BLE JUDGES
Kishore Vemulapalli, Member (J) · Manoj Kumar Dubey, Member (T)
RESULT
Dismissed
CASE NUMBER
CP/52(MB)/2022
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Judgment

3 paragraphs · 78 words

The Court is convened through Video Conference.

1.

Mr. Sankalp Anantwar, Ld. Counsel for the Petitioner present. Mr. Pranav Sampath a/w Arka Saha, Tanvi Goenka and Ankita Roy i/b Khaitan & Co., Ld. Counsel for the Respondent - 2 & 3 present.

2.

Both sides reported that the present Petition became infructuous. In view of the same, CP/52(MB)/2022 is dismissed as infructuous. Further directed the RD to consider the request of the Petitioner for receiving their AGM reports.