AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
1 paragraphs · 65 wordsMacpherson, J.—I think another umpire should be appointed. When a person has gone to England, and remains there, and there is no evidence to show that he has any intention of coming back to India, it seems to me that he renders it impossible for himself to act as umpire, and that he is inclinable of acting as umpire within the meaning of section 319.