High Courts

Gaurinath Mookerjee vs Madhumani Peshakar

Calcutta High Court · Decided on 6 September 1872 · Citation: (1872) 09 CAL CK 0009

CASE NUMBER
Reference, No. 11B
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Judgment

1 paragraphs · 28 words
1.

We are of opinion that the principles which governed the English cases cited by the Judge are applicable to this country, and that his decision was correct.