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Judgment
8 paragraphs · 63 wordsMeenakshi Madan Rai, J
Rejoinder to the Counter-Affidavit of Respondent No.1 has been filed.
Rejoinder to the Counter-Affidavit of Respondent No.2 is lying in defects.
Learned Senior Counsel for the Petitioner seeks some time to rectify the defects.
Not opposed.
Considered and ordered accordingly.
The Order of stay granted on 05-08-2025 by this Court shall continue till the next date.
List on 29-05-2026.