High CourtsSingle Bench

Greesh Chunder Sein vs Gudadhur Ghose

Calcutta High Court · Decided on 19 July 1880 · Citation: (1880) ILR (Cal) 869

HON’BLE JUDGES
Wilson, J
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Judgment

1 paragraphs · 28 words

Wilson, J.—Possibly Mr. Apcar''s client has an incomplete equitable title, but this cannot prevail against the title of the attaching creditor. I, therefore, dismiss the claim with costs.