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Judgment
21 paragraphs · 231 wordsDespite the Bailable Warrant passed by this Tribunal vide our order dated 28.9.2022 to be served thorough D Division Police Station, District Shashtrinagar, Bhavnagar, State of Gujarat, the same has not yet been served by the SHO of aforesaid Police Station.
We, therefore, request the Superintendent of Police that the order passed by this Tribunal vide our order dated 28.9.2022 be served upon the respondent through the aforesaid Police station.
The details of the Superintendent of Police are as under: -
DETAILS OF SUPRITENDENT OF POLICE
M/S P.A JADEJA
THROUGH ITS PROPRIETOR
MR. PRAVINSINH AJITSINH JADEJA
HAVING OFFICE AT:-
PLOT NO. 38, BANUBEN NI WADI,
KUMBHARWADA, BHAVNAGAR, GUJARAT-364006
POLICE STATION : D DIVISION POLICE STATION
NEAR RTO CIRCLE, SHASHTRINAGAR
BHAVNAGAR 364003
Total Claim - Recovery Rs. - 5,33,284/-
Superintendent of Police Name : Mr Ravi ndra Patel
Contact Number : 9978405067
E-mail address : sp-bav@gujarat.gov.
Office address: DSP Office .Nawa Para, Bhavnagar, Gujarat 364001
The Registry is directed to send a copy of today’s order as well as order dated 28.9.2022 to the Superintendent of Police, District Bhavnagar, State of Gujarat, initially by fax and thereafter by Registered Post A/D.
Direct service of the orders dated 28.9.2022 as well as today’s order is given to the petitioner be served upon the Superintendent of Police, District Bhavnagar, State of Gujarat.
This matter is adjourned to 6.9.2023.
