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Gtpl Hathway Ltd vs Vipul Kumar Ramanlal Hingu And Ors

Telecom Disputes Settlement And Appellate Tribunal · Decided on 16 November 2022 · Citation: (2022) 11 TDSAT CK 0032

HON’BLE JUDGES
Biresh Kumar, Registrar
CASE NUMBER
Broadcasting Petition Nos. 387, 388, 389, 390, 392, 393, 394, 395, 396 Of 2021
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Judgment

2 paragraphs · 114 words

Mr. Ashirvad Kumar Yadav appears on behalf of Respondent No.2 in all the matters and it was submitted that they have stopped receiving instructions from the Respondents concerned and, thus, a prayer that they be discharged. The Registry of this Court to issue fresh notices on Respondent Nos.2 and 3 represented by the office of Mr. Himanshu Dhawan in these batch of cases.

One week's further time is prayed and allowed to the Petitioner for filing Police Station details etc. so that processes may be issued against the absent Respondents through Police Station. Affidavit of Service to be filed within two weeks thereafter. Let the matter be listed for directions on 20th December, 2022.