High CourtsSingle Bench

H. Biren Singh vs State Of Manipur & Ors.

Manipur High Court · Decided on 6 June 2026 · Citation: (2026) 06 MAN CK 0335

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 419 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 364 Of 2024
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Judgment

4 paragraphs · 117 words

Ahanthem Bimol Singh, J

Mr. I. Denning, learned counsel appeared on behalf of the petitioner; Mr. Shyam Sharma, learned GA appeared on behalf of the respondents No. 1 and 2, Mr. Kh. Tarunkumar, learned senior counsel assisted by Mr. Rustam, learned counsel appeared on behalf of the respondent No. 3 and Mr. S. Jasobanta, learned counsel appeared on behalf of the respondent No. 4.

After submitting the arguments on behalf of the petitioner at some length, the learned counsel for the petitioner prays for taking up this matter in the next week so as to enable him to get instruction and to clarify one point.

As prayed for, list these cases again on 10-06-2026 for further hearing.