High CourtsSingle Bench

Haji Arafat Ali vs Yumkham Erabot Singh & Ors.

Manipur High Court · Decided on 30 March 2026 · Citation: (2026) 03 MAN CK 1001

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Miscellaneous Case [Revision Petition (J2)) No. 3 Of 2025
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Judgment

4 paragraphs · 42 words

Ahanthem Bimol Singh, J

Mr. S. Samungou, learned counsel appearing for the applicant seeks one week’s time for filing an affidavit showing proof of service of notice upon respondents No. 1 and 4.

Prayer is allowed.

List this case again on 14-05-2026.