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Judgment
Heard Mr. HS. Paonam, learned senior counsel appearing for the petitioners, Mr. Th. Sukumar, learned Government Advocate appearing for the
State respondent, Mr. K. Modhusudon, learned counsel appearing for the respondent No. 5, Ms. Savitri, learned counsel appearing for the respondent
No. 6 and Mr. K. Rabei, learned counsel appearing for the Manipur Public Service Commission (MPSC).
During the midst of hearing, it is submitted by Mr. HS. Paonam, learned senior counsel appearing for the petitioner that the counter affidavit on behalf
of the respondent No. 6 in connection with WP(C) No. 439 of 2019 is not traceable in his record.
The learned senior counsel fairly submitted that he was under an impression that no counter affidavit has been filed in connection with the said writ
petition and accordingly, the learned senior counsel prayed that he may be given some time to obtain a copy of the said counter affidavit filed on behalf
of the respondent No. 6 and the matters may be listed again on 04.03.2021 for further hearing.
