AI Structured Summary
Not yet generated for this judgment
Judgment
SANJAY KUMAR, CJ
Mr. H. Nabachandra, the applicant, appears as a party-in-person.
Mr. Boboy Potsangbam, learned C.G.S.C, appearing for respondent No. 1, states that he was unable to get instructions from the Ministry despite several attempts.
Mr. Deemal Kumar, learned counsel, represents Mr. Lenin Hijam, learned Advocate General, Manipur, appearing for respondent Nos. 2, 3 & 4, and seeks some more time to file his reply.
Needful shall be done without fail by the next date of hearing with an advance copy to the other side.
In the event instructions are received, Mr. Boboy Potsangbam, learned counsel is also permitted to file his reply by the said date.
Post on 17.01.2023.
Registry is directed to print the name of Mr. Lenin Hijam, learned Additional General, Manipur, in the cause-list.
