CourtKutchehry.com
Tribunals and CommissionsDivision Bench

Hathway Cable & Datacom Ltd vs Best Deal Tv Pvt Ltd

Telecom Disputes Settlement And Appellate Tribunal · Decided on 5 December 2022 · Citation: (2022) 12 TDSAT CK 0022

HON’BLE JUDGES
Dhirubhai Naranbhai Patel, Chairperson · Subodh Kumar Gupta, Member
CASE NUMBER
Broadcasting Petition No. 518 Of 2016
Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

No AI summary yet

Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.

Judgment

18 paragraphs · 202 words
1.

This petition has been filed for the recovery of Rs.1,91,80,150/- from the respondent.

2.

We have also issued a notice to the respondent, but they have not appeared. We have again issued notice through the concerned Police Station. Despite these facts, nobody appears for the respondent.

3.

We hereby issue Bailable Warrant upon MOHAMMED ASIM SHAIKH MOHAMMED ALIM and MOHAMMED SAIFI, Directors of the respondent in the sum of Rs.2.5 Lakhs each. Dasti/Direct service upto Head of aforesaid Police Station(s). The details furnished by the petitioner are as under: -

BEST DEAL TV PVT.LTD.

HAVING ITS REGISTERED OFFICE AT

112/113, RAHEJA PLAZA,

PLOT NO. 15/B, PARKSONS PREES COMPOUND

SHAH INDUSTRIAL ESTATE

OFF NEW LINK ROAD, ANDHERI (W), MUMBAI-400 053

THOROUGH ITS DIRECTORS

1.

MOHAMMED ASIM SHAIKH MOHAMMED ALIM

2.

MOHAMMED SAIFI

Police Station: - Oshiwara  Police Station

Address: - New Link Rd, Near Marigold Building,

Oshiwara, Jogeshwari West, Mumbai,

Maharashtra- 400102

4.

The Head of aforesaid Police Station will serve the Bailable Warrant upon the aforesaid person(s) of the respondent and after completing the formalities of grant of Bail and after taking his signatures, the paper will be returned to this Tribunal immediately.

5.

This matter is, therefore, adjourned to 13.4.2023.