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Hathway Digital Private Limited vs Sky Vision Networks & Anr

Telecom Disputes Settlement And Appellate Tribunal · Decided on 2 November 2022 · Citation: (2022) 11 TDSAT CK 0007

HON’BLE JUDGES
Dhirubhai Naranbhai Patel, Chairperson · Subodh Kumar Gupta, Member
CASE NUMBER
Broadcasting Petition No. 35 Of 2020
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Judgment

3 paragraphs · 86 words

Upon being mentioned, this matter is taken on board.

Counsel for the petitioner submits that there is a typographical error in the order dated 12.10.022 passed in this petition.  The next date shown in that order is 10.12.2022 instead of “10.2.2023” which may be corrected.

The next date indicated in the order dated 12.10.2022 in this petition be now read as “10.2.2023” in this petition instead of 10.12.2022.  The order is corrected to that extent only.  The rest of the order shall remain as it is.