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Judgment
6 paragraphs · 119 wordsThe corpus Mst. ‘H’ has been produced in the court by Mr. Sawai Singh, Inspector, Police Station Industrial Area, Pali and Ms. Usha, Female
Constable. She went missing on 25.01.2020 and was traced out on 06.03.2020. Thereafter, she was produced before the CWC, Pali, under whose
direction, she was sent with the present petitioner, being her father.
We conferred with the child “in cameraâ€. She stated that she is desirous of going with the present petitioner, being her father, who is present in
the court. We advised him to take full care of the child. The child shall be forthwith handed over in the guardianship of the petitioner.
The habeas corpus petition is disposed of. The rule is discharged.