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Judgment
4 paragraphs · 49 wordsAhanthem Bimol Singh, J
Mr. Manganglemba, learned counsel representing advocate on record appeared on behalf of the respondents seeks 2(two) weeks' time for filing counter affidavit.
Md. Rustam, learned counsel appearing for the petitioner submitted that he has no objection.
As prayed for, list these cases again on 09.06.2026.
