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Judgment
6 paragraphs · 136 wordsH. S. Thangkhiew, J
Pursuant to the order dated 28.03.2025, passed by this Court, Ms. S. Bhattacharjee, learned GA for the State respondents has produced a communication dated 25th April, 2025 by the Director, Urban Affairs, Meghalaya, Shillong, indicating that presently there is no vacancy in the department and that the case of the petitioner for engagement on temporary/contractual basis will be considered, if any vacancy arises in future.
The communication is noted and taken on record.
Ms. B. Sun, learned counsel for the writ petitioner however has submitted that it is to the knowledge of the petitioner that the post of Typist, against which the petitioner had initially officiated is presently vacant.
Ms. S. Bhattacharjee, learned GA to take instructions, as to whether this is the correct position.
List this matter on 27th May, 2025.
