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Judgment
4 paragraphs · 90 wordsBhaskar Raj Pradhan, J
I.A. No.11/2026
1.
Ms. Subaksha Pradhan, learned counsel appears in proxy for Ms. K.D. Bhutia, Advocate on record for respondent nos. 1 to 4 and states that they are being led by Dr. Doma T. Bhutia, learned Senior Counsel who is unable to appear today due to the recent cataract surgery she had undergone and therefore seeks an adjournment. Not objected to by the learned counsel appearing for the petitioner. I.A. No.11 of 2026 is allowed and stands disposed.
2.
Accordingly list this mater on 02.06.2026.