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Judgment
S.No.,Class,Area (Km2),Area (%),,,,,,,,,
1,Agriculture,554.57,26.35,,,,,,,,,
2,Forest,1163.68,55.26,,,,,,,,,
3,Forest Gap,1.91,0.09,,,,,,,,,
4,Grassland,8.57,0.41,,,,,,,,,
1990,Sum of Area,2015,,,,,,,,,,
,"Agricultur
e",Forest,"Forest
Gap",Grassland,"Planta
tion","River
Beds",Settlements,,"Water
Body",,"Grand
Total",
,Agriculture,5.522,1.267,0,0,1.001,8.496,1.096,,0.245,,17.627
,Forest,3.578,1.225,0,0,1.571,1.73,0.473,,0.03,,8.607
,Forest Gap,0.278,0.127,0.935,0,0,0,0,,0,,1.34
,Grassland,0,0,0,0,0,0,0,,0.851,,0.851
,Plantation,2.079,0.952,0,0.738,1.172,1.817,0.159,,0.191,,7.108
,River Beds,1.33,2.335,0,0.074,0.762,4.236,0.123,,0,,8.86
,Settlements,0.342,1.591,0,0,0,0,1.378,,0,,3.311
,Water Body,3.148,0.007,0,1.823,0,0,0,,1.428,,6.406
,Grand total,16.277,7.504,0.935,2.635,4.506,16.279,3.229,,2.745,,54.11
Alternatively, as a last/extreme measure, we seek the response of the NCTA, being the expert body, to take over the management of Corbett Tiger",,,,,,,,,,,,
Reserve, as an interim measure, till the State Government becomes alive to its duties and start taking concrete decisions. Mr. Thapliyal is requested to",,,,,,,,,,,,
send a copy of this order to the NCTA at the earliest.,,,,,,,,,,,,
B. The DFO concerned shall only be the competent authority to grant permission/sanction to cut the trees from the Orchards/Groves in the close,,,,,,,,,,,,
vicinity of Corbett Tiger Reserve and National Parks.,,,,,,,,,,,,
C. The Principal Chief Conservator of Forest is directed to relocate the rescued elephants either to Kalagarh or Dhikala in batches within 3 days from,,,,,,,,,,,,
today.,,,,,,,,,,,,
D. The State Government is directed to protect the rescued elephants by implementing the provisions of the Care and Maintenance of Case Property,,,,,,,,,,,,
Animals Rules 2017 in letter and spirit.,,,,,,,,,,,,
The report submitted by Mr. Shah M. belal and Dr. Praga Madhukar Dhakate is permitted to be taken on record.,,,,,,,,,,,,
The Additional Chief Secretary to the State of Uttarakhand is directed to file comprehensive status report on the next date of hearing. List this,,,,,,,,,,,,
matter for further orders on 30th August, 2018 along with WPPIL No.166 of 2017. The Additional Chief Secretary to the State of Uttarakhand shall",,,,,,,,,,,,
remain present in the Court on the next date of listing along with the records to assist the Court.,,,,,,,,,,,,