High Courts

Hiralal Seal and Others vs A. Carapiet

Calcutta High Court · Decided on 29 June 1872 · Citation: (1872) 06 CAL CK 0010

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Judgment

2 paragraphs · 19 words

Macpherson, J.

Made the order for execution as prayed. See Abdul Karim v. Abdul Huque Kari, 8 B.L.R. 205.