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Judgment
7 paragraphs · 71 wordsMeenakshi Madan Rai, J
Rejoinder is yet to be filed.
Learned Senior Counsel for the Petitioners seeks some time to file Rejoinder.
Respondent No.1 has filed response to I.A. No.03 of 2026.
Respondent No.3 has no response to file to I.A. No.01 of 2025, I.A. No.02 of 2026 and I.A. No.03 of 2026.
Learned Senior Counsel for the Petitioner seeks to file response to I.A. No.02 of 2026.
List on 09-07-2026.