High CourtsDivision Bench

Hyder Ali vs Jafar Ali

Calcutta High Court · Decided on 15 July 1875 · Citation: (1876) ILR (Cal) 183

HON’BLE JUDGES
Richard Garth, C.J · Macpherson, J
ACTS & SECTIONS REFERRED
Rent Law of Bengal, L.P. Act, 1869 — Section 98
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Judgment

1 paragraphs · 43 words

Richard Garth, C.J.—The Judge of the Small Cause Court is right in thinking that the Small Cause Court has no jurisdiction, as the suit is clearly one which might and ought to have been brought u/s 98 of Bengal Act VIII of 1869.