High Courts

In Re: Audhur Ghundra Shaw and Others

Calcutta High Court · Decided on 10 July 1873 · Citation: (1873) 07 CAL CK 0001

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Judgment

1 paragraphs · 22 words

Macpherson, J.—Discharged the rule with costs, observing that the matter wholly related to the revenue, and the Court therefore had no jurisdiction.