High CourtsSingle Bench

In Re: Goods of Ram Chand Seal

Calcutta High Court · Decided on 8 May 1879 · Citation: (1880) ILR (Cal) 2

HON’BLE JUDGES
Pontifex, J
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Judgment

1 paragraphs · 27 words

Pontifex, J.—If Hindus take out letters of administration at all, they must take out general letters. I cannot grant you letters of administration limited as you wish.