High CourtsDivision Bench

In Re: Jhabbu Singh and Others

Calcutta High Court · Decided on 22 April 1884 · Citation: (1884) ILR (Cal) 642

HON’BLE JUDGES
Norris, J · Mitter, J

AI Structured Summary

Not yet generated for this judgment

No AI summary yet

Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.

Judgment

1 paragraphs · 27 words

Mitter, J.—We think that the appeal was within time and should have been registered, We accordingly direct it to be registered and heard by the Sessions Judge.