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Judgment
4 paragraphs · 63 wordsA. Bimol Singh, J
Mr. Mayonkui Ngalung, learned counsel representing the Advocate on record appeared for the petitioners and seeks adjournment of this case citing personal inconvenience on the part of the conducting counsel.
Mrs. R.K. Emily, learned Deputy GA appearing on behalf of the respondents has no objection.
On the request made by the learned counsel, list this case again on 25-05-2026.