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Judgment
8 paragraphs · 82 words
Arindam Lodh, J
Heard Ms. N. Ghosh, learned counsel appearing for the petitioner. Also heard Mr. D. Sarma, learned Additional GA appearing for the respondents-State.
Admit.
Issue Rule.
Rule is waived since all the respondents have entered their appearance and filed their respective counter affidavit.
Mr. D. Sarma, learned Additional GA for the respondents- State has submitted that he has filed the counter affidavit.
List the matter for hearing in usual course.
In the meanwhile, the petitioner may file the rejoinder affidavit.