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Judgment
12 paragraphs · 133 wordsCM Nos. 3849-3850/2020 & 5136-5137/2020 in FAO (OS) 593/2013
At the outset, Mr. Khosla states that as the prayers made in the applications in both the appeals are common, he shall withdraw the applications filed
in one appeal in FAO (OS) 593/2013. It is ordered accordingly. The same are dismissed as withdrawn.
CM No. 3852/2020 in FAO (OS) 592/2013
Exemption allowed subject to all just exceptions.
Application stands disposed of.
CM No. 3851/2020 in FAO (OS) 592/2013
Issue notice. Mr. Abhimanyu Mahajan, Adv. accepts notice for the Appellant / non-applicant. Ms. Neelima Tripathi accepts notice for respondent
no.2. They state, they shall take instructions.
Let notice be issued to other non-applicants through all modes including e-mail returnable on March 13, 2020.
CM. Nos. 5061-5062/2020 in FAO (OS) 592/2013
Re-notify on the date fixed.