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Judgment
7 paragraphs · 88 wordsA. Muhamed Mustaque, CJ
Read the order dated 06.04.2026.
The undertaking filed by the Petitioner is on board.
The learned Additional Advocate General submits that the amount has already been transmitted to the account of the Branch Manager, IndusInd Bank, Gangtok.
However, it appears that the amount has not yet been released by the National Highways & Infrastructure Development Corporation Limited (NHIDCL).
Accordingly, there shall be a direction to the NHIDCL to release the amount within three days and report compliance thereafter.
Stand over to 11th May, 2026.