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Judgment
5 paragraphs · 91 wordsM. Sundar, CJ
Ms. Geetarani Waikhom, learned counsel representing the learned counsel on record for sole writ petitioner, Ms. L. Sillori, learned counsel representing the learned counsel on record for respondent Nos. 1 & 4, Mr. Nongdamba, learned counsel for respondent Nos. 2 & 3 and Mr. S. Jasobanta, learned counsel representing the counsel on record for respondent No.5 are before this Court (physical Court).
All afore-referred learned counsel request for adjournment citing difficulties for the counsel on record/arguing counsel.
Afore-referred joint/common request for adjournment is acceded to.
List on 09.06.2026.