High Courts

Jogeswar Chakrabatti vs Panch Kauri Chakrabatti

Calcutta High Court · Decided on 20 July 1870 · Citation: (1870) 07 CAL CK 0010

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Judgment

1 paragraphs · 26 words

L.S. Jackson, J.—It appears to us that, in the circumstances of this case, an action to recover back the money paid to the defendant will lie.