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Judgment
5 paragraphs · 80 wordsB. Bhattacharjee, J
Mr. P. Nongbri, learned counsel appearing for the petitioner has submitted his written notes of argument. However, Mr. D. Thabah, learned counsel appearing for the respondents is absent.
A prayer has been made on behalf of Mr. D. Thabah, learned counsel for the respondents for passing over the matter.
Prayer allowed. List after 1 (one) week.
It will be open to the respondents to submit their written notes of argument in addition to oral submission, if necessary.