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Jriang Singh Phanbuh(Since Deceased) Substituted By Shri Apshai Sing Nehlang Kharpuri & 3 Ors vs Saihunlang Phanbuh & Anr

Meghalaya High Court · Decided on 27 April 2026 · Citation: (2026) 04 MEG CK 1065

HON’BLE JUDGES
B. Bhattacharjee, J
CASE NUMBER
Civil Revision Petition No. 31 Of 2025
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Judgment

5 paragraphs · 80 words

B. Bhattacharjee, J

Mr. P. Nongbri, learned counsel appearing for the petitioner has submitted his written notes of argument. However, Mr. D. Thabah, learned counsel appearing for the respondents is absent.

A prayer has been made on behalf of Mr. D. Thabah, learned counsel for the respondents for passing over the matter.

Prayer allowed. List after 1 (one) week.

It will be open to the respondents to submit their written notes of argument in addition to oral submission, if necessary.