High CourtsDivision Bench(1890) 01 CAL CK 0005

Kabuli vs Bhuli

Calcutta High Court · Decided on 17 January 1890 · Citation: (1890) ILR (Cal) 289

HON’BLE JUDGES
W. Comer Petheram, C.J · Pigot, J

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Judgment

1 paragraphs · 30 words

W. Comer Petheram, C.J. and Pigot, J.—After the case of Hurrosoondery Dosee v. Kallypoddo Dutt 14 B.L.R. App. 11 had been brought to their notice, dismissed the appeal with costs.