CourtKutchehry.com
High CourtsDivision Bench

Kadir Bakhsh vs Ilahi Bakhsh and Another

Allahabad High Court · Decided on 23 April 1879 · Citation: (1880) ILR (All) 284

HON’BLE JUDGES
Spankie, J · Pearson, J
RESULT
Dismissed
Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

No AI summary yet

Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.

Judgment

1 paragraphs · 42 words

Pearson, J.—We see no sufficient reason to interfere with the lower Appellate Court''s decision which is in conformity with the terms of the law, and is supported by this Court''s ruling dated the 20th December 1870 (unreported). The appeal is therefore dismissed.