High CourtsSingle Bench

Kajal Sinha vs State Of Manipur & 2 Ors

Manipur High Court · Decided on 8 May 2026 · Citation: (2026) 05 MAN CK 0196

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 744 Of 2024, Miscellaneous Case (WP(C)) No. 646 Of 2024
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Judgment

4 paragraphs · 118 words

Ahanthem Bimol Singh, J

Mr. N. Zequeson, learned counsel appeared on behalf of the petitioner, Mr. H. Debendra, learned Sr. counsel and Dy. AG assisted by Ms. Sharmila, learned counsel appeared on behalf of the respondent no.1, and Mr. D. Julius Riamei, learned counsel appeared on behalf of the respondent nos. 2 & 3.

Mr. N. Zequeson learned counsel appearing for the petitioner submitted that he has received copy of the letter of acceptance dated 22.10.2024 in connection with the impugned tenders from the learned counsel appearing for respondent nos. 2 & 3 just today. The learned counsel accordingly seeks one week time to get instruction from the petitioner.

As prayed for, list these cases again on 18.05.2026.