High CourtsSingle Bench

Kamal Sharma & Ors vs Blue Coast Infrastructure Development Pvt Ltd & Ors

Delhi High Court · Decided on 11 October 2018 · Citation: (2018) 10 DEL CK 0228

HON’BLE JUDGES
Manmohan, J
ACTS & SECTIONS REFERRED
Code of Civil Procedure, 1908 — Section 151
RESULT
Disposed Off
CASE NUMBER
Civil Suit No.(OS) 176 OF 2015, 87, 88 OF 2018
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Judgment

334 paragraphs · 1,661 words

,,,,,,

MANMOHAN, J: (Oral)",,,,,,

I.As. 14089/2018, 14091/2018, 14093/2018, 14095/2018, 14097/2018 &14099/2018 (for exemptions) in CS(OS) 176/2015",,,,,,

Keeping in view the averments in the applications, applicants are exempted from filing the original and clear copies of the documents at this stage.",,,,,,

Needless to say, this order is without prejudice to the rights and contentions of the parties.",,,,,,

Accordingly, present applications stand disposed of.",,,,,,

I.As. 14083/2018, 14084/2018, 14085/2018, 14086/2018, 14088/2018,14090/2018, 14092/2018, 14094/2018, 14096/2018 & 14098/2018 inCS(OS)",,,,,,

176/2015,,,,,,

Present applications have been filed for impleadment.,,,,,,

Learned counsel for applicants state that the present suit has been filed as a representative suit and since the applicants also belong to the same class,,,,,,

of investors, they should be impleaded in the present suit.",,,,,,

Learned counsel for applicants further state that in the event the present applications are not allowed, the applicants would not be able to get refund",,,,,,

cheques which are to be handed over by the learned Registrar General in accordance with the orders already passed by this Court.,,,,,,

Issue notice.,,,,,,

Mr. Vishal Bhardwaj, learned counsel accepts notice on behalf of defendants No.1, 5 to 8. Ms. Avshreya P.S. Rudy, learned counsel accepts notice",,,,,,

on behalf of defendant No.2. Dr. Sarbjit Sharma, learned counsel accepts notice on behalf of defendants No.147 to 149. They state that they have no",,,,,,

objection to the present impleadment applications being allowed.,,,,,,

Keeping in view the aforesaid consent of the parties as well as the facts of the present case, the present impleadment applications are allowed. Let",,,,,,

an amended memo of parties be filed within a period of one week.,,,,,,

I.A. 14087/2018 in CS(OS) 176/2015,,,,,,

Present application has been filed by the plaintiff under Section 151 CPC for clarification/modification of the order dated 03rd October, 2018.",,,,,,

Learned counsel for plaintiff states that there are inadvertent errors in the spelling of the thirty-six names of plaintiffs/applicants mentioned in,,,,,,

Schedule/disbursement List furnished by the parties to this Court.,,,,,,

Learned counsel for defendant No.1-company has handed over a revised list of Unit holders/investors. The same is taken on record.,,,,,,

Learned counsel for plaintiff also states that there is a typographical error in the order dated 03rd October, 2018.",,,,,,

Consequently, the present application is allowed and the order dated 03rd October, 2018 shall now read as under:-",,,,,,

“ I.A. 1338/2015, I.A. 17272/2015, 17273/2015, 9867/2017,12556/2018, 13462/2018, 13630-13631/018 in CS (OS)176/2015",,,,,,

With consent of parties, present applications are allowed. Let an amended memo of parties be filed by the plaintiff within one week.",,,,,,

Accordingly, present applications stand disposed of.",,,,,,

CS(OS) 176/2015, 87/2018, 88/2018",,,,,,

Today parties have handed over a draft consensual order along with schedule of payments to be paid to the creditors of the defendant no. 1, pursuant",,,,,,

to directions of this Court dated 20th August, 2018 and 25th September, 2018, which is taken on record. The draft consensual order and List of",,,,,,

investors to be repaid are reproduced hereinbelow:-,,,,,,

“The present matter has been pending before this Hon’ble Court as a representative suit. Without adverting to the merits of the matter, it may",,,,,,

be noted that approximately Rs. 80.25 Crores (inclusive of interest) are lying with the Registry of this Hon’ble Court pursuant to a consent order,,,,,,

dated 6.11.2017 whereby DIAL/Defendant No. 9 had been ordered to deposit the amounts as per the arbitral award dated 27.06.2017 with this,,,,,,

Hon’ble Court instead of paying the same to Defendant No. 2. Since then, this Hon’ble Court has considered various methods and",,,,,,

mechanisms for disbursal of the amount lying with it. After much deliberation, the Defendant Nos. 1 and 2, the Plaintiffs, and the other investors who",,,,,,

were not arrayed as parties before this Hon’ble Court in Kamal Sharma and Ors. Vs. Blue Coast Infrastructure Development Pvt. Ltd. And Ors.,",,,,,,

CS (OS) 176 of 2015, have arrived at a mechanism to disburse the monies lying with this Hon’ble Court in the manner agreed as per the List",,,,,,

dated 1.10.2018 supplied by the defendant no. 1 (appended herewith). The Defendant Nos. 3 â€" 8 have no objection to the aforesaid.,,,,,,

The disbursal of the monies is being undertaken on a formula without prejudice to the rights and contention of the parties wherein all parties are,,,,,,

receiving certain monies in partial satisfaction of their claims whereas the remainder of their claims will remain alive. It may be noted that in cases,,,,,,

where there is no settlement agreement, the monies are being received by the investors without prejudice to their eventual claims. However, many of",,,,,,

the Plaintiffs as well as parties not arrayed before this Hon’ble Court in Kamal Sharma and Ors. Vs. Blue Coast Infrastructure Development Pvt.,,,,,,

Ltd. And Ors., CS (OS) 176 of 2015 have entered into settlements with the Defendant Nos. 1 and 2 whereby certain sums are payable on a monthly",,,,,,

basis to each of them against their settled amounts. All such parties are receiving monies/instalments till 31.3.2019, including any instalments in default",,,,,,

as of date. If may be noted that the existing settlements are not being novated or modified in any manner and will remain in force as agreed between,,,,,,

the parties.,,,,,,

All parties have agreed to receiving monies in the manner and amount as specified in the List and have no objection to the immediate disbursal of the,,,,,,

monies lying with the Registry of this Hon’ble Court. In all cases where there is a settlement agreement, upon passing the order for disbursement",,,,,,

of money there shall be no coercive action against the Defendants till 31.3.2019.,,,,,,

S.No.,PARTICULARS,BALANCE AMOUNT,"DUE UPTO

31.03.2019",,,

1,"KAMAL SHARMA

SUIT","81,29,62,431","24,32,56,234",,,

2,"KAMAL SHARMA

IMPLEADMENT","79,32,53,583","21,75,21,383",,,

3,"MOU SIGNED

AND

UNITHOLDERS

PAID PARTLY","57,86,82,249","16,14,00,982",,,

4,"MOU NOT

SIGNED

HOWEVER

UNITHOLDERS

PAID PARTLY","25,39,07,000","6,42,11,000",,,

5,"MOU SIGNING IN

PROCESS","71,74,12,664","8,10,62,250",,,

6,"Wimberly Allison

Tong & Goo UK

Ltd. (OMP) (Enf.)

(Comm.) 48 of 2016","3,33,48,803","3,33,48,803",,,

,TOTAL,"3,18,95,66,730","80,08,00,652",,,

,1 & 2,1 & 2,"Kamal Sharma / Madhu

Sharma","2,16,25,000.00","54,00,000.00",

,3,3,Suresh Chandra Sharma,"2,09,25,000.00","54,00,000.00",

,4,4,G.K.Taneja,"36,98,745.00","19,50,000.00",

,5,5,Asha Taneja,"36,98,745.00","19,50,000.00",

,6,6,Rakhi Seth,"36,98,745.00","19,50,000.00",

,7,7,Ritu Grover,"33,98,745.00","16,50,000.00",

,8,8,Anand Singh,"1,05,27,920.00","30,50,000.00",

,9,9,Ajay Kumar Jaiswal,"1,58,66,880.00","33,00,000.00",

,10,10,Ajay Puri,"48,65,624.00","18,00,000.00",

,11,11,Ganga Parshad Puri,"48,65,624.00","18,00,000.00",

,12,12,Raman Puri,"48,65,624.00","18,00,000.00",

,13,13,Jaspreet Singh Lamba,"1,62,70,000.00","32,50,000.00",

,14,14,Bani Kaur,"22,85,000.00","10,50,000.00",

,15,15,Gurvinder Kaur Lamba,"22,85,000.00","10,50,000.00",

,16,16,Gunjan Deep Lamba,"22,85,000.00","10,50,000.00",

,17,17,Sumant Mehta,"1,31,07,500.00","37,00,000.00",

,18,18,Subhash Chander Mehta,"65,53,750.00","18,50,000.00",

,19,19,Veena S Mehta,"65,53,750.00","18,50,000.00",

,20,20,Sudesh Mehta,"65,97,000.00","18,50,000.00",

,21,21,Anju Mehta,"65,97,000.00","18,50,000.00",

,22,22,Bimla Gupta,"2,45,28,000.00","55,50,000.00",

,23,23,Himanshu Sharma,"1,97,50,000.00","41,00,000.00",

,24,24,Vaishali Gore,"98,75,000.00","20,50,000.00",

,25,25,"B. Sudhas Chander

Reddy","49,37,500.00","10,25,000.00",

,26,26,Manjula Reddy Gore,"16,47,150.00","3,41,940.00",

,26,26,Anila Reddy Beravol,"16,68,000.00","3,62,790.00",

,26,26,K Shailaja Reddy,"16,43,200.00","3,41,120.00",

,27,27,V.K.Jain,"1,51,00,000.00","59,00,000.00",

,28,"28

45",Sudha Jain,"1,51,00,000.00","59,00,000.00",

,29,29,Bimla Duhan,"3,24,00,000.00","44,00,000.00",

,30,30,Taufiq ur Rehman,"1,25,85,000.00","36,00,000.00",

,31,31,Naheed Rehman,"1,23,85,000.00","34,00,000.00",

,32,32,Jagmohan Singh Luthra,"50,25,150.00","23,19,300.00",

,33,33,Neelam Luthra,"93,98,250.00","42,00,000.00",

,34,34,Sandeep Khanna,"42,51,145.00","18,60,000.00",

,35,35,Rajni Khanna,"42,45,939.00","18,87,084.00",

,36,36,Varun Khanna,"42,51,145.00","18,60,000.00",

,"37 &

38",37 & 38,"Anil Malhotra / Radha

Malhotra","1,25,00,000.00","30,00,000.00",

,"39 &

40",39 & 40,"Rimma Malhotra &

Sunil Malhotra","1,13,00,000.00","36,00,000.00",

,41,41,Dhiraj Malhotra,"51,80,200.00","19,00,000.00",

,42,42,Elisha Suri Malhotra,"51,80,200.00","19,00,000.00",

,43,43,Sanjiv Dewan,"2,07,37,000.00","50,00,000.00",

,44,44,Rupa Suri,"1,04,60,400.00","25,00,000.00",

,,45,AKLD Infotech LLP,"2,84,00,000.00","89,50,000.00",

,46,46,Anil Kumar (HUF),"1,96,25,000.00","56,25,000.00",

,47,47,"Dharmendra Kumar

Agrawal","60,00,000.00","60,00,000.00",

,48,48,Achint Naveen,"44,00,000.00","44,00,000.00",

,49,49,Deepak Luthra,"94,38,000.00","23,76,000.00",

,50,50,Chandni Luthra,"1,07,25,000.00","27,00,000.00",

,51,51,Manev Luthra,"12,87,000.00","3,06,000.00",

,52,52,Manev Luthra,"45,00,000.00","12,50,000.00",

,53,53,Shikha Chawla,"45,00,000.00","12,50,000.00",

,54,54,Aseem Bhatia,"1,60,00,000.00","1,12,00,000.00",

,55,55,Reema Pillai,"1,65,00,000.00","24,00,000.00",

,56,56,Manika Chopra,"2,26,00,000.00","53,00,000.00",

,57,57,Areeb Rizwan Khan,"47,08,960.00","18,78,720.00",

,58,58,Imran Shafique Ansari,"14,87,040.00","5,93,280.00",

,59,59,Rizwanullah Khan,"68,15,000.00","29,40,000.00",

,60,60,Shahnaz Asif,"74,23,000.00","29,40,000.00",

,"61 , 62

& 63","61 , 62 & 63","Ashish

Chhabra/Amitabh

Chhabra/Nirmal

Chhabra","2,10,00,000.00","50,00,000.00",

,64,64,Rajiv Vaswani,"2,23,32,000.00","56,00,000.00",

,65,65,Seema V. Bhatnagar,"1,38,00,000.00","14,00,000.00",

,66,66,Madhu Sudan Rateria,"59,00,000.00","18,00,000.00",

,67,67,Aditya Rateria,"59,00,000.00","18,00,000.00",

,68,68,Akshay Kapur,"1,50,60,000.00","38,00,000.00",

,69,69,Manik Mahna,"1,50,60,000.00","40,00,000.00",

,70 &,,Gaurav Rakyan / Manju,,,

82 &

83",1 & 2,"Rakesh Malhotra /

Sangeeta Malhotra","1,65,00,000.00","1,21,00,000.00",,

,,,,,,

84 &

85",3 & 4,"Beant Singh Virk /

Anumeet Kaur Virk","55,24,500.00","45,50,000.00",,

,,,,,,

86,5,Surendra Kumar,"1,70,00,000.00","50,00,000.00",,

87 &

88",6 & 7,Prashant Bajaj,"1,10,41,000.00","38,00,000.00",,

,,,,,,

89,8,Apar Kaur,"1,01,72,500.00","23,40,000.00",,

90,9,Sarabjit Singh,"54,77,500.00","12,60,000.00",,

91,10,Shivam Sardana,"52,80,190.00","21,45,000.00",,

92,11,Sudesh Singh,"70,07,810.00","30,00,000.00",,

93,12,Subash Gupta,"3,28,68,000.00","84,00,000.00",,

94,13,Pradeep Kumar Jaiswal,"2,31,82,500.00","89,64,000.00",,

95,14,Monica Bindra,"2,40,17,000.00","84,00,000.00",,

,14,SUB-TOTAL,"15,80,71,000.00","5,99,59,000.00",,

102,1,Meena Prakash,"1,27,00,000.00","30,00,000.00",,

103,2,Raghvendra Nath,"25,22,700.00","6,75,000.00",,

104,3,Rita Nath,"25,22,700.00","6,75,000.00",,

105,4,Anil Chuttani,"88,71,500.00","20,50,000.00",,

,,Samir Kumar Dang,"88,71,500.00","20,50,000.00",,

106,5,Manoj Chugh,"1,26,00,000.00","30,75,000.00",,

107,6,Kiran Chugh,"1,26,00,000.00","30,75,000.00",,

108,7,Kellsons Kashmir House,"89,45,000.00","39,00,000.00",,

,7,SUB-TOTAL,"6,96,33,400.00","1,85,00,000.00",,

122,9,Vanya Varma,"47,25,000.00","12,00,000.00",,

123,10,Sumant Varma,"47,25,000.00","12,00,000.00",,

124,11,"The India Thermit

Corporation Limited","2,89,14,000.00","40,15,833.33",,

125 &

126",12 & 13,"Inder Mohan Singh

(HUF)","56,80,840.00","13,50,000.00",,

127,14,Himmat Singh Gill,"56,80,840.00","13,50,000.00",,

128,15,Jaiveer Gill,"1,13,61,680.00","27,00,000.00",,

129,16,Amandeep Singh Bal,"2,41,52,625.00","60,00,000.00",,

130,17,Amarpreet Singh Bal,"2,41,52,625.00","60,00,000.00",,

131,18,Rakesh Sakhuja,"25,00,000.00","6,50,000.00",,

132,19,Alka Sakhuja,"25,00,000.00","6,50,000.00",,

133,20,"Anmol Solutions Private

Limited","2,91,20,000.00","72,00,000.00",,

134,21,Atul Joshi,"19,16,667.00","5,00,000.00",,

135,22,Pravesh Joshi,"19,16,667.00","5,00,000.00",,

136,23,Rani Joshi,"19,16,666.00","5,00,000.00",,

137,24,Inder Jeet Arora,"1,68,00,250.00","42,00,000.00",,

138,25,Jiwan Kumar Arora,"1,68,00,250.00","42,00,000.00",,

139,26,Shalu Arora,"22,50,000.00","6,25,000.00",,

140,27,Sunaina Arora,"22,50,000.00","6,25,000.00",,

141,28,Satpal Arora,"39,12,500.00","9,00,000.00",,

142,29,Nitin Arora,"39,12,500.00","9,00,000.00",,

143,30,Manish Arora,"39,12,500.00","9,00,000.00",,

144,31,Usha Arora,"39,12,500.00","9,00,000.00",,

145,32,"Virendra Prakash

Kaushik","2,81,70,000.00","66,00,000.00",,

146,33,Suvendu Banerjee,"76,85,155.00","18,00,000.00",,

,,Suvendu Banerjee,"1,09,69,400.00","27,00,000.00",,

147,34,Vijendra Kumar,"1,96,66,400.00","48,00,000.00",,

148,35,Om Prakash Shekhawat,"38,40,000.00","10,00,000.00",,

149,36,Mithlesh Shekhawat,"38,40,000.00","10,00,000.00",,

150,37,Saroj Kanwar,"76,80,000.00","19,50,000.00",,

,37,SUB-TOTAL,"34,52,92,453.00","8,19,43,883.33",,

153,1,"Surender Kaur / Harman

Singh / Amrita Singh","1,70,00,000.00","70,00,000.00",,

154,2,Sidharth Gupta,0.00,0.00,,

155,3,Neeru Arora,"98,90,280.00","27,45,000.00",,

156,4,Pooja Arora,"10,98,920.00","3,05,000.00",,

157,5,Ravi Saigal,"43,50,000.00","33,00,000.00",,

158,6,Anupam Gupta,0.00,0.00,,

159,7,Ravinder Kumar Bajaj,"26,28,560.00","8,15,760.00",,

160,8,Bharat Bajaj,"26,28,560.00","8,15,760.00",,

161,9,Vandana Bajaj,"27,41,860.00","9,51,720.00",,

162,10,Deepak Bajaj,"36,18,260.00","11,20,700.00",,

163,11,Kumar Munan,"41,56,696.00","21,75,152.00",,

164,12,Kumar Anupam,"38,32,567.00","24,70,673.00",,

,13,Kumar Aniket,"38,32,567.00","24,70,673.00",,

166,14,"Rajesh Kumar Singh &

Jaytishree Singh","1,34,62,744.00","79,89,568.00",,

167,15,"Gurcharan Singh &

Shikha Chawla","1,62,50,000.00","48,00,000.00",,

168,16,Ramesh Chandra Sharma,"39,49,565.00","14,00,000.00",,

169,17,Kartik Sharma,"39,49,565.00","14,00,000.00",,

170,18,Shivangi Sharma,"39,49,565.00","14,00,000.00",,

171,19,Indu Oberoi,"72,55,450.00","26,00,000.00",,

172,20,Budh Singh Sidhu,"3,28,08,000.00","1,12,50,000.00",,

173,21,Mandeep Bhatia,"2,11,00,000.00","39,00,000.00",,

174,22,Amarjit Singh Chonker,"1,66,87,796.00","77,02,056.00",,

175,23,Jatinder Kaur Chonker,"1,73,29,688.00","83,43,920.00",,

176,24,"Arun Loomba / Vaibhav

Loomba","1,73,60,640.00","34,00,000.00",,

177,25,"Dr. Jyoti Super

Speciality

Homoeopathic Clinic

Pvt. Ltd","1,16,94,000.00","42,00,000.00",,

178,26,Neelam Singh,"1,86,21,000.00","49,00,000.00",,

179,27,"Anushree Chauhan /

Neelm Singh","1,25,42,000.00","30,50,000.00",,

180,28,Balraj Kapoor,"2,73,70,000.00","72,50,000.00",,

181,29,Sudershan Kumar Sareen,"3,46,55,000.00","92,95,000.00",,

182,30,"Anand Kumar Gupta /

Suman Gupta","1,29,81,000.00","33,00,000.00",,

183,31,"Rajesh Kumar Singh &

Nupur Chauhan","80,25,000.00","24,00,000.00",,

184,32,Narender Pal Singh Sethi,"84,78,000.00","30,00,000.00",,

185,33,Amit Kumar Singh,"1,10,00,000.00","36,00,000.00",,

186,34,Gaurav Chhiba,"1,46,96,000.00","39,50,000.00",,

187,35,Shiv Kumar Sharma,"2,03,23,166.00","33,00,000.00",,

188,36,Akshay Kashyap,"2,22,00,000.00","33,00,000.00",,

189,37,Lalit Wadhwa,"2,58,37,000.00","48,00,000.00",,

190,38,Lalit Wadhwa,"2,70,52,000.00","48,00,000.00",,

191,39,"Kiran Virmani & Divya

Grover","1,10,37,000.00","18,00,000.00",,

192,40,Vidya Bhushan Jain HUF,"1,58,57,800.00","27,00,000.00",,

193,41,Serenity Real Estates,"3,38,72,000.00","48,00,000.00",,

194,42,Surjeet Kaur Rekhi,"2,62,80,000.00","63,00,000.00",,

195,43,Preeti Chhabra,"2,62,80,000.00","63,00,000.00",,

,43,SUB-TOTAL,"57,86,82,249.00","16,14,00,982.00",,

204,1,Akshay Puri / Ashok Puri,"1,84,56,000.00","24,00,000.00",,

205,2,Aasmieet S Madan,"5,95,18,000.00","30,00,000.00",,

206,3,Balraj Kapoor,"3,74,95,000.00","36,00,000.00",,

207,4,Chander Kanta Kapoor,"5,83,85,000.00","36,00,000.00",,

208,5,"Rajeev Kumar Bhadani

(HUF)","1,80,45,000.00","30,00,000.00",,

209,6,Shashi Jain & Renu Jain,"1,80,45,000.00","30,00,000.00",,

210,7,Virat Kohli,"5,42,40,000.00","1,05,00,000.00",,

211,8,"Rajeev Kumar Bhadani

(HUF)","1,80,45,000.00","30,00,000.00",,

212,9,Rajiv Kapoor,"5,58,03,000.00","36,00,000.00",,

213,10,"Sarb Balraj Kapoor &

Sons (HUF) & Ors","3,30,22,000.00","36,00,000.00",,

,,,,0.00,,

214,1,"Amrish Prakash Kumar/

Ashvin Prakash Kumar","2,31,91,200.00","21,00,000.00",,

215,2,Abhay Chandra,"73,63,000.00","12,90,000.00",,

216,3,Bimla Devi,"80,37,000.00","20,09,250.00",,

217,4,"B4S Solutions Pvt Ltd

(Director Rama Kant

Sharma)","1,79,89,000.00","30,00,000.00",,

218,5,Heminder Gill,"2,49,55,000.00","30,00,000.00",,

219,6,Jasbir Singh Tikka,"2,12,24,000.00","24,00,000.00",,

220,7,Manmeet Singh,"2,73,36,000.00","30,00,000.00",,

221,8,Rajiv Kapoor,"3,74,75,000.00","30,00,000.00",,

222,9,Rakesh Sood,"1,83,95,000.00","24,00,000.00",,

223,10,Udaya Devi,"98,28,000.00","16,38,000.00",,

224,11,"Virander Singh/Naresh

Singh/ Pradeep Singh","2,15,61,000.00","24,00,000.00",,

225,12,"The Institution of Civil

Engineers Society","1,21,50,000.00","20,25,000.00",,

226,13,Vikram Yadav,"9,00,000.00","4,50,000.00",,

227,14,Manmeet Singh,"95,00,000.00","18,00,000.00",,

228,15,Ajay Lal,"2,81,93,000.00","18,00,000.00",,

229,16,Surender Jit Singh Batra,"14,54,464.00","6,00,000.00",,

230,17,Ajit Kumar,"10,00,000.00","6,00,000.00",,

231,18,Gurpreet Kaur,"10,00,000.00","6,00,000.00",,

232,19,Vibhuti Gupta,"20,00,000.00","6,00,000.00",,

233,20,Savinder Grover,"10,00,000.00","6,00,000.00",,

234,21,Paramjit Gandhi,"3,38,00,000.00","30,00,000.00",,

235,22,Kaushalendra Kumar,"91,63,000.00","16,50,000.00",,

236,23,Ajay Lal,"2,88,44,000.00","18,00,000.00",,

,33,SUB-TOTAL,"71,74,12,664.00","8,10,62,250.00",,

,,,,,,

237,,"Wimberly Allison Tong

& Goo UK Ltd.","3,33,48,803.00","3,33,48,803.00",,

,,,,,,

,,,,,,

,,,,,,

,237,GRAND TOTAL,"3,18,95,66,730","80,08,00,652",,

Learned counsel for the applicants/plaintiffs wishes to withdraw the present applications.,,,,,,

Accordingly, the same are dismissed as withdrawn.",,,,,,

I.As. 1338/2015, 5001/2015, 20062/2015, 1503-1504/2016,6234/2018 in CS (OS) 176/2015",,,,,,

Present applications have become infructuous and they accordingly stand disposed of.,,,,,,

I.A. 14310/2015, 23235/2015, 23236/2015 in CS (OS) 176/2015",,,,,,

In view of the order passed today and with the consent of the parties, no further orders are called for in the present applications.",,,,,,

Accordingly, the present applications stand disposed of.",,,,,,

I.A. 9444-9447/2016, 10961/2016 in CS (OS) 176/2015",,,,,,

I.A. 11405/2018 in CS (OS) 87/2018,,,,,,

I.A. 11404/2018 in CS (OS) 88/2018,,,,,,

In view of the consensual order passed today, the delay in filing the written statements is condoned and the same are taken on record.",,,,,,

Accordingly, the applications stand disposed of. Order dasti.â€​",,,,,,