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Judgment
4 paragraphs · 58 wordsAhanthem Bimol Singh, J
Mr. Juno Rahman, learned counsel appeared on behalf of the petitioner through VC platform and seeks adjournment of hearing of this case citing personal inconvenience.
Mr. Th. Vashum, learned GA appearing for the respondents has no objection.
As prayed for by the learned counsel appearing for the petitioner, list this case again on 06-05-2026.